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Allahabad HC Directs to Regularly Update State Enactments, Amendments on Official Websites - (24 Dec 2021)

Allahabad High Court has called upon the Uttar Pradesh Government to regularly update the text of the state laws, along with the amendments, if made, on its official websites.

Tags : ALLAHABAD HIGH COURT   STATE ENACTMENTS   AMENDMENTS ON OFFICIAL WEBSITES  

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