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HP HC Directs State to Constitute State Transport Appellate Tribunal Within a Month - (23 Dec 2021)

Himachal Pradesh High Court has directed the State Government to constitute an independent State Transport Appellate Tribunal within a month as per Section 89(2) of the Motor Vehicles Act, 1988 within a month.

Tags : HIMACHAL PRADESH HIGH COURT   STATE TRANSPORT APPELLATE TRIBUNAL  

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