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Delhi HC Seeks Response on Steps Taken to Ensure NGT Orders Banning Sale of Chinese Manjha - (23 Dec 2021)

Delhi High Court has sought response of the Centre as well as the Delhi Government over the steps taken by them to ensure that the orders of National Green Tribunal banning the sale of chinese manjha are efficiently enforced.

Tags : DELHI HIGH COURT   NGT ORDERS BANNING SALE OF CHINESE MANJHA  

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