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SC Extends Teesta’s and Her Husband’s Bail Till April 28 - (10 Mar 2016)

SC has extended, till April 28, interim bail granted to social activists Teesta Setalvad and her husband Javed Anand in alleged misuse of funds collected by their NGO Sabrang Trust for setting up a museum at Gulbarga Society which witnessed one of worst carnage during 2002 Gujarat riots.

Tags : SC   TEESTA SETALVAD  

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