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Delhi HC Issues Notice on Plea of Man Who Lost Parents in 1984 Anti-Sikh Riots - (22 Dec 2021)

Delhi High Court has issued notice on the plea filed by a man who lost his parents in the 1984 Anti-Sikh riots, seeking directions on the Delhi Government to provide him employment in terms of a circular issued by the Ministry of Home Affairs for this purpose.

Tags : DELHI HIGH COURT   1984 ANTI-SIKH RIOTS  

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