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Chhattisgarh HC Directs Authority to Re-open Online Portal or Accept Manual Filing of Form TRAN-1 - (22 Dec 2021)

Chhattisgarh High Court has directed the Goods and Services Tax Authority to Re-open the online portal or accept the manual filing of Form TRAN-1.

Tags : CHHATTISGARH HIGH COURT   MANUAL FILING OF FORM TRAN-1  

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