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Kerala HC Dismisses Writ Seeking to Remove Photograph of PM from COVID Certificates - (22 Dec 2021)

Kerala High Court has dismissed a writ petition seeking a directive to remove the photograph of Prime Minister Narendra Modi from paid COVID-19 vaccine certificates and imposed a heavy litigation cost of Rs. 1 lakhs on the petitioner.

Tags : KERALA HIGH COURT   PHOTOGRAPH OF PM FROM COVID CERTIFICATES  

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