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Karnataka High Court Denies Anticipatory Bail to Public Prosecutor Accused of Raping Law Intern - (21 Dec 2021)

Karnataka High Court has refused to grant anticipatory bail to Special Public Prosecutor K S N Rajesh accused of sexual assault and attempt to rape by a law student working in his office.

Tags : KARNATAKA HIGH COURT   PUBLIC PROSECUTOR ACCUSED OF RAPING LAW INTERN  

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