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Bombay HC Dismisses NIA's Appeal to Set Aside Bail Granted to Bookie in Ambani Terror Scare Case - (21 Dec 2021)

Bombay High Court has dismissed the National Investigation Agency's (NIA) appeal and refused to set aside the order granting bail to bookie Naresh Gaur, an accused in the Ambani terror scare case.

Tags : BOMBAY HIGH COURT   AMBANI TERROR SCARE CASE  

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