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Centre Introduces Bill to Raise Age of Marriage of Women as 21 Years in Lok Sabha - (21 Dec 2021)

Union Ministry for Women and Child Development has introduced in the Lok Sabha the Prohibition of Child Marriage (Amendment) Bill, 2021, which seeks to increase the age of marriage for women to 21 years across all religions.

Tags : UNION MINISTRY FOR WOMEN AND CHILD DEVELOPMENT   AGE OF MARRIAGE OF WOMEN  

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