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Calcutta HC: 20% Reduction in Private School Fees to Continue Only Till March 15, 2022 - (20 Dec 2021)

Calcutta High Court has observed that the previously stipulated 20% reduction in fees charged by private schools would end on March 15, 2022, owing to the abatement of the pandemic and the resumption of substantial normal activities.

Tags : CALCUTTA HIGH COURT   REDUCTION IN PRIVATE SCHOOL FEES  

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