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Uttarakhand High Court Grants Protection to Gay Couple in Live-In Relationship - (20 Dec 2021)

Uttarakhand High Court has granted protection to a Gay couple in a live-in relationship by directing the Police to provide them immediate protection after observing that individuals who are major have a fundamental right to choose their life partners despite the opposition voiced by their family members.

Tags : UTTARAKHAND HIGH COURT   PROTECTION TO GAY COUPLE  

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