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Patna HC Asks Instagram, FB, Twitter, Youtube, Whatsapp to Cooperate in Probe into Postings - (20 Dec 2021)

Patna High Court has directed Instagram, Facebook, Twitter, Youtube, Whatsapp, Meta, and Messenger to cooperate in the probe being conducted by the Economic Offences Unit (E.O.U.) of Bihar Police into social media posting against judges and other high dignitaries.

Tags : PATNA HIGH COURT   PROBE INTO POSTINGS AGAINST JUDGES  

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