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NGT Raps Police for Non-Compliance of Notification on Sound Pollution from Vehicle Horns - (10 Mar 2016)

National Green Tribunal (NGT) has rapped Director General of Police and Motor Transport Department of Police for their failure to show compliance details on a 2014 notification issued laying down the standards of sirens, motor-horns and horns (sound signals) used in motor vehicles across Mumbai.

Tags : NATIONAL GREEN TRIBUNAL   SOUND POLLUTION  

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