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Delhi HC Calls for Implementation of Guidelines Issued in Sujata Kohli Case - (20 Dec 2021)

Delhi High Court has called for expeditious implementation of guidelines for promotion of Judicial Officers in the city, set out by the High Court in the year 2018 in the case of Sujata Kohli v. Registrar General, High Court of Delhi.

Tags : DELHI HIGH COURT   GUIDELINES ISSUED IN SUJATA KOHLI CASE  

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