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CCI Revokes Approval For Amazon's Deal With Future Group; Imposes Penalty on Amazon - (20 Dec 2021)

Competition Commission of India has kept in abeyance the approval granted for the American e-commerce giant Amazon's deal with Future Group holding that Amazon obtained the approval by concealing certain relevant information and has imposed a penalty of Rs. 200 Crores on Amazon.

Tags : COMPETITION COMMISSION OF INDIA   AMAZON-FUTURE DEAL  

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