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Allahabad HC Orders Action Against CWC Chairman for Failure to Follow Junaid Case Guidelines - (20 Dec 2021)

Allahabad High Court has ordered action against the Chairman, Child Welfare Committee of district Pilibhit who failed to follow the guidelines laid down by the High Court in the case of Junaid vs. State of Uttar Pradesh and another.

Tags : ALLAHABAD HIGH COURT   JUNAID CASE GUIDELINES  

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