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Madhya Pradesh HC Seeks Details on Intention of State to Promulgate Advocates Protection Act - (20 Dec 2021)

Madhya Pradesh High Court has sought details about the present situation and the intention of the State with regard to promulgating the Advocates Protection Act in a plea seeking direction to expedite the work on the bill and execute and enforce the promise/declaration made by the Chief Minister of Madhya Pradesh High Court with regard to implementation of Advocates Protection Act.

Tags : MADHYA PRADESH HIGH COURT   ADVOCATES PROTECTION ACT  

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