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SC Directs Bombay HC to Dispose of Domestic Violence Case Against Mumbai Commissioner Hemant Nagrale - (20 Dec 2021)

Supreme Court has directed the Bombay High Court to consider disposing of the proceedings under the Domestic Violence Act, 2005 against Hemant Namdeorao Nagrale, Commissioner of Mumbai within 6 months.

Tags : SUPREME COURT   MUMBAI COMMISSIONER HEMANT NAGRALE  

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