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Karnataka Assembly Passes Bill to Impose Restrictions on Religious Conversions - (24 Dec 2021)

Karnataka Legislative Assembly has passed the Karnataka Protection of Right To Freedom Of Religion Bill, 2021, which seeks to impose restrictions on religious conversions and inter-faith marriages. The bill was passed in a voice vote amid strong opposition from Congress and JD(S).

Tags : KARNATAKA LEGISLATIVE ASSEMBLY   BILL TO IMPOSE RESTRICTIONS ON RELIGIOUS CONVERSIONS  

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