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Bombay High Court Refuses Bail to Armaan Kohli in Narcotics Case - (21 Dec 2021)

Bombay High Court has rejected the bail application of actor Armaan Kohli in a drug trafficking case. The Court has granted bail to alleged consumers Kareem Dhanani and Imran Ansari in a case being investigated by the Narcotics Control Bureau.

Tags : BOMBAY HIGH COURT   BAIL TO ARMAAN KOHLI IN NARCOTICS CASE  

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