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SC Asks Director, AIIMS to Nominate Expert Panel to Assist Commission of Inquiry - (21 Dec 2021)

Supreme Court asked the Director, All India Institute of Medical Sciences (AIIMS), New Delhi to nominate a panel of doctors and specialists in the fields of treatment of the ailments suffered by the late Chief Minister of Tamil Nadu, Jayalalithaa, to assist the Commission of Inquiry constituted by the State of Tamil Nadu to probe her death.

Tags : SUPREME COURT   INQUIRY ON JAYALALITHAA’S DEATH  

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