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Delhi HC Seeks Details of Vikas Yadav’s Badaun Visit, Convicted in Nitish Katara Murder Case - (10 Mar 2016)

Delhi High Court has asked State Government to give details about “Badaun visits” undertaken by Vikas Yadav, one of the convicts in the Nitish Katara murder case.

Tags : DELHI HIGH COURT   NITISH KATARA MURDER CASE  

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