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Supreme Court Sets Aside HC Order Condoning Delay of 1011 Days in Filing Second Appeal - (21 Dec 2021)

Supreme Court has set aside a High Court's order condoning a huge delay of 1011 days in preferring a second appeal in a case where no sufficient or satisfactory explanation has been given.

Tags : SUPREME COURT   DELAY OF 1011 DAYS IN FILING SECOND APPEAL  

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