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SC Stays Execution of Death Sentence Imposed on Man Accused of Raping a 7-Year Old Girl - (21 Dec 2021)

Supreme Court of India has stayed the execution of the death sentence imposed on a man accused of raping a 7-year-old girl in Mandsaur in 2018, pending further consideration of the matter.

Tags : SUPREME COURT   MAN ACCUSED OF RAPING A 7-YEAR OLD GIRL  

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