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Supreme Court Issues Notice on Petition Alleging Discrepancies in NEET-PG 2021 Scores - (20 Dec 2021)

Supreme Court has issued notice on a petition alleging serious instances of discrepancies in the scores for NEET-PG 2021 and to further bring to the notice of the Court that the number of attempted questions reflected at the end of the paper on the computer screen is not same to the marks reflected in the scorecard.

Tags : SUPREME COURT   DISCREPANCIES IN NEET-PG 2021 SCORES  

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