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Delhi HC Says, Art of Living Event an Ecological Disaster - (10 Mar 2016)

Delhi HC has said Art of Living’s World Cultural Festival is an “ecological disaster”. National Green Tribunal slapped an initial fine of Rs.5 crore on spiritual guru Sri Sri Ravi Shankar’s Art of Living, but declined to stay holding of Festival on fragile Yamuna flood plain.

Tags : DELHI HC   ART OF LIVING EVENT   NATIONAL GREEN TRIBUNAL  

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