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Delhi HC Issues Notice on Plea Challenging Appointment of Dr. Shahid Akhter - (17 Dec 2021)

Delhi High Court has issued notice on a plea challenging the appointment of Dr. Shahid Akhter, who was appointed as a Professor at the Centre for Management Studies, Jamia Millia Islamia in the year 2019, as one of the members of National Commission For Minority Educational Institutions.

Tags : DELHI HIGH COURT   APPOINTMENT OF DR. SHAHID AKHTER  

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