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Delhi Government Decides to Deregister Diesel Vehicles That Complete 10 Years on January 1, 2022 - (17 Dec 2021)

Delhi Government has decided that it would be de-registering all the diesel vehicles that will complete 10 years on January 1, 2022 in view of a 2016 order of the National Green Tribunal in the matter of Vardhaman Kaushik Vs Union of India & Ors.

Tags : DELHI GOVERNMENT   DEREGISTER DIESEL VEHICLES  

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