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Patna HC Seeks Details on Health Infrastructure in Bihar from Chief Medical Officers - (17 Dec 2021)

Patna High Court has asked the Chief Medical Officers presently posted in all the 38 districts of Bihar to furnish details regarding health infrastructure in the state. The Court has also directed the Additional Chief Secretary, Department of Health, Government of Bihar, and all the Civil Surgeons-cum-Chief Medical Officers shall remain present through virtual mode.

Tags : PATNA HIGH COURT   DETAILS ON HEALTH INFRASTRUCTURE IN BIHAR  

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