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Madras HC Takes Suo Motu Cognizance of Illegal Use of Govt School's Play Ground by Private School - (17 Dec 2021)

Madras High Court has taken suo motu cognizance in a matter related to the use of a Government school playground by a private school and the local municipality for non-sports related activities.

Tags : MADRAS HIGH COURT   ILLEGAL USE OF GOVT SCHOOL'S PLAY GROUND BY PRIVATE SCHOOL  

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