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Bar Council of India Postpones Proposed Elections to Offices of Chairman & Other Office Bearers - (17 Dec 2021)

Bar Council of India (BCI) has informed the Karnataka High Court that it has postponed the proposed elections to the office of the Chairman, Vice-Chairman and Executive Members of the Bar Council of India.

Tags : BAR COUNCIL OF INDIA   PROPOSED ELECTIONS TO OFFICES OF CHAIRMAN & OTHER OFFICE BEARERS  

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