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Supreme Court Stays Probe of Justice Lokur Commission Constituted by WB Govt In Pegasus Case - (17 Dec 2021)

Supreme Court has passed an interim order to stay the enquiry proceedings by the Judicial Enquiry Commission led by former Supreme Court judge Justice Madan B Lokur, which has been constituted by the State of West Bengal, to inquire into the allegations of snooping using the Pegasus spyware.

Tags : SUPREME COURT   PROBE OF JUSTICE LOKUR COMMISSION  

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