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Telangana HC Directs to Issue Orders Restricting Huge Congregations During Festival Celebrations - (24 Dec 2021)

Telangana High Court has directed the State government to issue orders restricting huge congregations during Christmas, New Year and Sankranthi celebrations, in the backdrop of Omicron variant of COVID-19 spreading in the country.

Tags : TELANGANA HIGH COURT   CONGREGATIONS DURING FESTIVAL CELEBRATIONS  

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