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Allahabad HC Stays Arrest of 2 Journalists Who Posted About Cop's Misconduct on Social Media - (23 Dec 2021)

Allahabad High Court has stayed the arrest of 2 Journalists booked under sections 411 and 413 of Indian Penal Code, 1860 by making a prima-facie observation that the impugned First Information Report is malafide.

Tags : ALLAHABAD HIGH COURT   COP'S MISCONDUCT ON SOCIAL MEDIA  

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