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Delhi HC Calls for Meeting as Interim Measure for Redevelopment of Kalkaji Temple - (22 Dec 2021)

Delhi High Court has called for a meeting between the administrator, i.e., Retired Justice JR Midha, and the Baridaars as an interim measure for the purpose of redevelopment of city's Kalkaji Temple complex.

Tags : DELHI HIGH COURT   REDEVELOPMENT OF KALKAJI TEMPLE  

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