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Allahabad HC Directs UP Government to Ensure Timely Advertisements of Vacancies in Medical Colleges - (21 Dec 2021)

Allahabad High Court has directed the Uttar Pradesh Government to see to it that in all the State Medical Colleges of the State, senior-level posts are timely advertised and vacancies are filled expeditiously as it directly affects the teaching of the students.

Tags : ALLAHABAD HIGH COURT   TIMELY ADVERTISEMENTS OF VACANCIES  

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