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Kerala HC Directs State to Produce Video Footage in Pink Police Harassment Case - (21 Dec 2021)

Kerala High Court has directed the State government to produce the video referred to in an affidavit earlier submitted by the IGP, after it denied the existence of any visuals of the incident where a girl and her father were allegedly harassed by a pink police officer.

Tags : KERALA HIGH COURT   PINK POLICE HARASSMENT CASE  

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