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Kerala High Court Calls for Ban on Nokkukooli, Calls It Illegal & Unconstitutional - (21 Dec 2021)

Kerala High Court has pronounced an elaborate judgment observing that the practice of demanding gawking charges, often referred to as nokkukooli in Malayalam, had to be banned in the State once and for all.

Tags : KERALA HIGH COURT   BAN ON NOKKUKOOLI  

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