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Delhi HC Dismisses Plea by Sultana Begum Seeking Possession of Red Fort - (21 Dec 2021)

Delhi High Court has dismissed a plea filed by one Sultana Begum, seeking possession of Red Fort, claiming herself to be the widow of the great grandson of the last Mughal emperor Bahadur Shah Zafar II.

Tags : DELHI HIGH COURT   POSSESSION OF RED FORT  

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