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Allahabad High Court Upholds Termination of Government Teacher's Services - (17 Dec 2021)

Allahabad High Court has upheld the order of the District Basic Education Officer terminating the services of a woman Government Teacher who was found to have forged and fabricated a caste certificate for securing her appointment.

Tags : ALLAHABAD HIGH COURT   TERMINATION OF GOVERNMENT TEACHER'S SERVICES  

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