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Bombay High Court Asks Maharashtra Govt Logic Behind Denying Non-Vaxxed Local Train Travel - (16 Dec 2021)

Bombay High Court has asked Maharashtra Chief Secretary to clarify the reasons behind the government's decision to permit only fully vaccinated people to board local trains in the Greater Mumbai area in an affidavit.

Tags : BOMBAY HIGH COURT   NON-VAXXED LOCAL TRAIN TRAVEL  

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