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Calcutta High Court Declines BJP's Plea to Deploy Central Forces For Kolkata Municipal Elections - (16 Dec 2021)

Calcutta High Court has declined a plea moved by the Bharathiya Janata Party (BJP) seeking deployment of Central Forces for the upcoming Kolkata Municipal Elections. The Kolkata Municipal Corporation election is scheduled to be held on December 19.

Tags : CALCUTTA HIGH COURT   KOLKATA MUNICIPAL ELECTIONS  

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