Manipur HC: State Establishments Must Record Transgender Person’s New Name & Gender in Documents  ||  Delhi HC: Failure to Frame Counter Claim Despite Pleadings is Patently Illegal  ||  Mumbai Commission Holds Reliance Retail Liable for Defective AC Replacement Failure  ||  SC Orders ASI to Supervise Repair of Mehrauli’s Ancient Dargahs  ||  SC Reprimands Bihar IPS Officer for Affidavit Supporting Murder Convict  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  Supreme Court Orders Haridwar Collector Inquiry into Maa Chandi Devi Trust  ||  SC Recommends Statutory Appeal Against DJ’s Compensation Orders  ||  SC Dismisses Petition Challenging 2024 Maharashtra Assembly Elections Over Bogus Voting    

Cabinet Clears Proposal to Increase Age of Marriage for Women to 21 Years - (16 Dec 2021)

Union Cabinet has cleared the proposal to raise the legal age of marriage for women from 18 to 21 years. This move would bring the legal age of marriage for women at par with men which is 21 years.

Tags : UNION CABINET   AGE OF MARRIAGE FOR WOMEN  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved