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Gujarat HC Rejects Asaram's Bail Plea in 2013 Rape Case, Directs Trial Court to Complete Trial - (16 Dec 2021)

Gujarat High Court has rejected the bail application of self-proclaimed godman and rape convict Asaram Bapu in a rape case filed against him by a woman in the year 2013.

Tags : GUJARAT HIGH COURT   2013 RAPE CASE  

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