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Andhra Pradesh High Court Seeks Fresh Status Report of Investigation from CBI - (16 Dec 2021)

Andhra Pradesh High Court has sought a fresh status report of the investigation from the Central Bureau of Investigation (CBI) on the lines of their own proposal submitted before the Court as to how the agency intends to probe the case.

Tags : ANDHRA PRADESH HIGH COURT   FRESH STATUS REPORT OF INVESTIGATION FROM CBI  

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