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Rajasthan HC Issues Notice to on Return of Mortal Remains of Deceased in Accident in Russia - (17 Dec 2021)

Rajasthan High Court has issued a notice to the Russian Embassy/Government of the Russian Federation on the plea of the wife and children of one Hitendra Kumar Garasiya, who passed away in some accident in Russia and his mortal remains are lying in Russia unattended for the last four months.

Tags : RAJASTHAN HIGH COURT   RETURN OF MORTAL REMAINS OF DECEASED IN ACCIDENT IN RUSSIA  

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