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Karnataka HC Quashes KSLU Notification for Conducting Intermediate Semester Exams - (17 Dec 2021)

Karnataka High Court has quashed the notification issued by Karnataka State Law University, by which it was to conduct offline examinations for the students of 2nd and 4th semester of three year LLB course.

Tags : KARNATAKA HIGH COURT   CONDUCTING INTERMEDIATE SEMESTER EXAMS  

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