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Madras HC Directs to Take Effective Steps to Conduct Study on Habitat of Slender Ioris - (17 Dec 2021)

Madras High Court has directed the Principal Chief Conservator of Forests to take effective steps to conduct a study on habitats, distribution and management of slender loris (thevangu in Tamil) in Dindigul, Karur and Tiruchi districts.

Tags : MADRAS HIGH COURT   STUDY ON HABITAT OF SLENDER IORIS  

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