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SC Dismisses Govt's Plea to Direct Centre to Share Raw Caste Census Data of SECC 2011 - (15 Dec 2021)

Supreme Court has dismissed the writ petition filed by the State of Maharashtra seeking to direct the Union Government to share the raw census data collected in the Socio-Economic Caste Census(SECC) held during 2011.

Tags : SUPREME COURT   RAW CASTE CENSUS DATA OF SECC 2011  

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